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[Cites 0, Cited by 0] [Section 99A(2)] [Section 99A] [Entire Act]

State of Maharashtra - Subsection

Section 99A(2)(a) in Maharashtra Public Universities Act, 2016

(a)The University Department Students' Council shall consist of the following members, namely:-
(i)Vice-Chancellor-President;
(ii)Director of Students' Development-Chairman;
(iii)Director of sports and Physical Education;
(iv)Director of National Service Scheme;
(v)One student from each university department who has shown academic merit at the preceding degree examination and is engaged in full time studies in a university, institution or department or conducted college, nominated by the Vice-Chancellor;
(vi)Two lady students nominated by the Pro-Vice-Chancellor and if there is no Pro-Vice-Chancellor, the Vice-Chancellor shall nominate two lady students.