Section 99A(2) in Maharashtra Public Universities Act, 2016
(2)(a)The University Department Students' Council shall consist of the following members, namely:-(i)Vice-Chancellor-President;(ii)Director of Students' Development-Chairman;(iii)Director of sports and Physical Education;(iv)Director of National Service Scheme;(v)One student from each university department who has shown academic merit at the preceding degree examination and is engaged in full time studies in a university, institution or department or conducted college, nominated by the Vice-Chancellor;(vi)Two lady students nominated by the Pro-Vice-Chancellor and if there is no Pro-Vice-Chancellor, the Vice-Chancellor shall nominate two lady students.(b)the Students Council for each institution, conducted college or affiliated college shall consist of the following :-(i)Principal-Chairman;(ii)One lecture, nominated by the Principal;(iii)Teacher in charge of National Cadet Corps;(iv)National Service Scheme Programme Officer;(v)One student form each class, who has shown academic merit at the examination held in the preceding year and who is engaged in full-time studies in the college, nominated by the Principal;(vi)Director of Sports and Physical Education, if any;(vii)One student from each of the following activities, who has shown outstanding performance, nominated by the Principal, namely:-
