Section 26(2) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976
(2)The vacancies in the societies of Category I and II may, wherever necessary, be filled up by the District Committee by appointment of Co-operative Supervisors made available by the Uttar Pradesh Co-operative Union or by appointment of the Co-operative Inspectors Group I and II made available by the Registrar, Co-operative Societies, Uttar Pradesh.]
