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State of Uttar Pradesh - Section

Section 26 in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

26. [ Recruitment by promotion. [Rules 24 and 26 Substituted by Notification No. 1636/XII-C-1-84-7(1)-1976, dated 8th June, 1984.]

(1)In accordance with the regulations framed by the Authority with the approval of the Registrar, eighty per cent of the post of Category I and II shall be filled up by the District Committee by promotion of the members of a category immediately below of the category, the posts of which are to be filled up. The promotion shall be made on the principle of seniority subject to rejection of the unfit.
(2)The vacancies in the societies of Category I and II may, wherever necessary, be filled up by the District Committee by appointment of Co-operative Supervisors made available by the Uttar Pradesh Co-operative Union or by appointment of the Co-operative Inspectors Group I and II made available by the Registrar, Co-operative Societies, Uttar Pradesh.]