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[Cites 0, Cited by 0] [Section 46D(1)] [Section 46D] [Entire Act]

State of Odisha - Subsection

Section 46D(1)(a) in The Orissa Panchayat Samiti Election Rules, 1991

(a)booth capturing has taken place at a polling station or at a place fixed for the poll (hereinafter in this rule referred to as place) in such manner that the result of the poll at that Polling station or place cannot so ascertained ; or