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State of Madhya Pradesh - Section
Section 467 in M.P. Civil Court Rules, 1961
467. Dak book for process sent by post.
- Only processes sent by post shall be entered in this book. In column 6 (postage) the value of stamps used shall be noted against each cover and in the last three columns (Nos. 7 to 9) the daily total only shall be entered. At the close of each day's entries details of the closing balance shall be given as under :-| Number | |||
| Five paise | Ten paise | Fifteen Paise | And so on |
| (1) | (2) | (3) | (4) |