Himachal Pradesh High Court
M/S Shri Krishna Minerals vs . State Of H.P. & Ors. on 30 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/s Shri Krishna Minerals Vs. State of H.P. & Ors.
CWP No. 7558/202130.05.2022 Present: Mr. Neel Kamal Sood and Ms. Seema Azad, .
Advocates, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Bhupinder Thakur and Mr. Yudhvir Singh Thakur, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for the respondentsState.
Mr. Balram Sharma, ASGI, for the respondent UOI.
rLearned Assistant Solicitor General of India has placed on record instructions dated 18.05.2022, which would go to reveal that the matter is under active consideration of the Government of India.
As prayed for, list on 27.06.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 30th May, 2022 (raman) ::: Downloaded on - 31/05/2022 20:10:21 :::CIS