Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Maharashtra - Subsection Section 80(9) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (9)He shall perform such other duties as may be conferred or imposed on him by the Statutes, Regulations and by the superior authorities.
