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State of Maharashtra - Section

Section 80 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

80. Powers and duties of the Professors.

(1)The Professors shall have powers to supervise the work of his section.
(2)He shall be responsible for the maintenance, management and proper utilisation of the land, farms, laboratories, equipments stores, etc. kept at his disposal.
(3)He shall be responsible to the Head of Department for the Planning and Organisation of teaching, conduct of examinations, supervision of teaching load of individual staff members working under him.
(4)He shall be responsible to the Head of Department for his own personal research work. He shall also prepare the annual research programme of the academic staff members working under him. The annual research programme so formulated shall be submitted to the Head of Department or Associate Dean for approval.
(5)He shall be responsible for submitting the annual report to the Head of Department of the research work done by him and by the academic staff members alongwith the results obtained and paper published. He shall also submit annual report to the Head of Department on seminars and conferences attended in respect of each of the staff member.
(6)He shall be responsible for participating extension education work on direction from the Head of Department, Associate Dean, Dean and concerned Directors.
(7)He shall advise the students as per the advisory system and as a guide through himself and through the Associate Professor/ Reader/Assistant Professor working under him in accordance with the Act, Statutes, Rules, Regulations, syllabi and instructions from superior authorities from time to time.
(8)He shall be responsible for maintaining the discipline amongst the students and staff under him.
(9)He shall perform such other duties as may be conferred or imposed on him by the Statutes, Regulations and by the superior authorities.