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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(c) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

(c)'Sanctioning Authority' means the Deputy Secretary (Co- ordination) or Joint Secretary (Co-ordination) to the Government of Punjab as the case may be for the time holding charge of the Cabinet Affairs Branch of the Department of General Administration.