Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Kerala - Section

Section 224 in Kerala Panchayat Raj Act, 1994

224. Prohibition of sale in unlicensed private markets, etc.

- No person shall sell or expose for sale any animal or article. -
(a)in any public or licensed private market without the permission of a Village Panchayat or licensee, as the case may be, or of any person authorised by the village panchayat; or
(b)in any unlicensed private market.