Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 224] [Entire Act] State of Kerala - Subsection Section 224(a) in Kerala Panchayat Raj Act, 1994 (a)in any public or licensed private market without the permission of a Village Panchayat or licensee, as the case may be, or of any person authorised by the village panchayat; or
