Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(5)(a) in The First Statutes of the National Institutes of Technology

(a)[ The qualification and other terms and conditions of appointment of Academic Staff (excluding Director), or promotion shall be as specified in Schedule 'E' and the Selection Committee for making recommendations for appointment of Academic Staff (excluding Director) shall consist of the following members, namely:- [Substituted 'the Selection committee for recruitment of Academic Staff (excluding the Director and the Deputy Director), or for promotion shall be as under.' by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]