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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(5) in The First Statutes of the National Institutes of Technology

(5)Selection Committees for filling up of posts under the Institute (other than on contract basis) by advertisement or by promotion from amongst the members of staff of the Institute shall be constituted in the following manner, namely-
(a)[ The qualification and other terms and conditions of appointment of Academic Staff (excluding Director), or promotion shall be as specified in Schedule 'E' and the Selection Committee for making recommendations for appointment of Academic Staff (excluding Director) shall consist of the following members, namely:- [Substituted 'the Selection committee for recruitment of Academic Staff (excluding the Director and the Deputy Director), or for promotion shall be as under.' by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]
(1) Director or Deputy Director - Chairman
(2) Visitor's Nominee - Member
(3) two nominee of the Board one being an expert, but other thana member of the Board - Member
(4) one expert nominee of Senate from outside the institute - Member
(5) Head of Department concerned (for other than the post ofDeputy Director and Professor) - Member]
(b)The Selection Committee for Technical posts shall be as follows:
(1) Director or Deputy Director - Chairman
(2) one Expert from outside the Institute - Member
(3) Nominee of Ministry of Human Resource Development - Member
(4) Concerned Head of Department - Member
(5) Registrar - Member
(c)The Selection Committee for Administrative and Ministerial Staff shall be as under:
(1) Director or Deputy Director - Chairman
(2) One Expert from outside the Institute - Member
(3) Nominee of Ministry of Human Resource Development - Member
(4) Registrar - Member,
(d)[ The Selection Committee for Senior Administrative and other comparable posts carrying pay scale of Assistant Professor and above shall consist of the following members, namely:- [Substituted 'The Selection Committee for Senior Administrative and other comparable posts carrying pay scale of Lecturer and above shall be as under:-' by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]
(1) Director or Deputy Director - Chairman
(2) one Expert from outside the Institute - Member
(3) Nominee of Ministry of Human Resource Development - Member.
(4) Nominee of Board - Member
(5) Registrar - Member]