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[Cites 0, Cited by 0] [Section 73] [Entire Act]

NCT Delhi - Subsection

Section 73(3) in The Delhi School Education Rules, 1973

(3)The recurring maintenance grants are:-
(a)staff grant;
(b)provident fund grant;
(c)pension and retirement benefit granted;
(d)medical benefit grant;
(e)benefits specified in Chapter X;
(f)grants for the purpose of books and journals which are essential for the library; and
(g)grants for the acquisition of essential equipments of the school.