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NCT Delhi - Section

Section 73 in The Delhi School Education Rules, 1973

73. Categories of aid.

(1)Aid shall be of two categories, namely:-
(a)maintenance grant; and
(b)building grant.
(2)Maintenance grant shall be of two kinds, namely:-
(a)recurring maintenance grant; and
(b)non-recurring maintenance grant.
(3)The recurring maintenance grants are:-
(a)staff grant;
(b)provident fund grant;
(c)pension and retirement benefit granted;
(d)medical benefit grant;
(e)benefits specified in Chapter X;
(f)grants for the purpose of books and journals which are essential for the library; and
(g)grants for the acquisition of essential equipments of the school.