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State of Punjab - Section

Section 78 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

78. Declaration to be signed by the employees.

- In addition to a declaration of fidelity and secrecy, every employee to whom these Regulations apply, shall subscribe to a declaration in the following form :-Declaration to be bound by the Staff RegulationsPlace _________________Date _________________I hereby declare that I have read and understood the Punjab Scheduled Castes Land Development and Finance Corporation (Staff) Regulations, 1971 and I hereby subscribe and agree to be bound by the said Regulations.Name in full _________________Nature of appointment _________________Date of appointment _________________Signature _________________Witness _________________Date _________________