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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Himachal Pradesh - Subsection

Section 82(5) in The Himachal Pradesh Police Act, 2007

(5)The head of the Criminal Investigation Department may constitute Special Investigation Teams to investigate complex cases and shall have the powers to call for reports of investigation and issue advisories to Investigation Officers of the Criminal Investigation Department and the District Criminal Investigation Unit.