Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(ii) in Andhra Pradesh High Court Right to information Rules, 2005 (ii)The fee for inspection of documents or records shall be Rs. 15/-for each hour or part of an hour and shall be paid by way of adhesive court fee stamp.
