Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh High Court Right to information Rules, 2005

4. Fee for providing the information.

- (i) The fee payable for providing the information except by way of inspection of documents or records shall be Rs.5/- per each page of information (foolscap size)' or as prescribed by the competent authority from time to time and such fee shall be paid by way of adhesive court fee stamps.
(ii)The fee for inspection of documents or records shall be Rs. 15/-for each hour or part of an hour and shall be paid by way of adhesive court fee stamp.