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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2) in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

(2)A list of appeals withheld under rule 17, with the reason for with folding them, shall be forwarded half yearly by the withholding authority to the appellate authority.