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State of Tamilnadu - Section

Section 20 in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

20. Forwarding of appeal and list of appeals withheld to Appellate Authority.

(1)Every appeal which is not withheld under these rules shall be forwarded to the appellate authority from whose order appeal is preferred with an expression of opinion.
(2)A list of appeals withheld under rule 17, with the reason for with folding them, shall be forwarded half yearly by the withholding authority to the appellate authority.