Himachal Pradesh High Court
Sandeep Kumar vs . Hrtc And Another on 29 June, 2022
Bench: Sabina, Satyen Vaidya
Sandeep Kumar vs. HRTC and another .
CWP No. 3408 of 2022 29.06.2022 Present: Ms. Hem Kanta Kaushal, Advocate for the petitioner.
Mr. Ajeet S. Saklani, Advocate for the respondents.
Notice. Mr. Ajeet Singh Saklani, learned counsel appears and accepts service of notice on behalf of the respondents and seeks time to file reply.
Admit.
List with CWP No. 5728 of 2021.
( Sabina )
Judge
June 29, 2022 ( Satyen Vaidya )
(naveen) Judge
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