Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(1) in Karnataka Departmental Inquiries (Enforcement of Attendance of Witnesses, Production of Documents and Miscellaneous Provisions) Act, 1981

(1)This Act may be called the Karnataka Departmental Inquiries (Enforcement of Attendance of Witnesses [Production of Documents and Miscellaneous Provisions] [Substituted by Act 43 of 1981 w.e.f. 05.05.1981.]) Act, 1981.