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[Cites 1, Cited by 1]

Chattisgarh High Court

Commissioner Income Tax,Raipur vs Income Tax Settlement Comm.& Anr on 29 June, 2017

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                Writ Petition (T) No. 4990 of 2009

    Commissioner of Income Tax, Raipur & Anr. Versus The Settlement Commission & Anr.

     WPT 5375/2009, WPT 5416/2009, WPT 5417/2009, WPT 5418/2009, WPT 5426/2009,
     WPT 5425/2009, WPT 5437/2009, WPT 5434/2009, WPT 5436/2009, WPT 5556/2009,
                                   WPT 5419/2009,



29.06.2017           Smt. Naushina Afrin Ali, counsel for the petitioners.
                     Smt. Smiti Sharma, counsel for respondent no.2.

The respondents are directed to file the final judgment of the High Court of Calcutta passed in WP No. 315 of 2008 (Lalit Kumar Singhania & Ors. Vs. Income Tax Settlement Commission (IT & WT) Additional Bench, Kolkata & Ors..

Counsel for respondent no.2 prays for two weeks' time to file the same. As prayed, list this case on 17th August, 2017.

Sd/-

(P. Sam Koshy) JUDGE Bhola