Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(1)(i) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(i)The Vice-Chancellor shall have the post/posts advertised with such qualifications, terms and conditions of service etc. as may be prescribed by the Executive Council. Application shall be received by the Registrar.