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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)The following procedure shall be followed for the appointment of "Other Officers" category (c) under section 14 and Statute 60 whenever vacancies arise or new posts are created :-
(i)The Vice-Chancellor shall have the post/posts advertised with such qualifications, terms and conditions of service etc. as may be prescribed by the Executive Council. Application shall be received by the Registrar.
(ii)The Registrar shall place all such applications received, before the Chairman for his consideration.
(iii)The Chairman shall arrange to scrutinise all such applications, and prepare a list of all eligible candidates who shall be called for interview.
(iv)After interviewing the candidates, the Selection Committee shall recommend to the Vice-Chancellor for each post to be filled in as far as possible, a panel of not more than three persons in order of merit.
(v)The Vice-Chancellor shall then make the appointment of a suitable person/persons from amongst those recommended by the Selection Committee.