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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(1) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(1)This Act may be called the Bidhan Chandra Krishi, [Viswavidyalaya] [The word within square brackets substituted for the words 'Viswa Vidyalaya' throughout this Act by W. B. Act 31 of 1981] Act, 1974.