Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(d) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(d)a Chairperson shall also have at least 5 years of administrative experience.