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State of Jammu-Kashmir - Section

Section 25 in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

25. Qualifications for Chairperson and Members of the Committee.

- A person shall be eligible for appointment as Chairman or Member of the Committee, if he possess the following qualification :-
(a)post-graduate degree in social work, psychology, child development, education, sociology, law, criminology, etc. and where such a person is not available, a person with at least a graduate degree in any of the social science disciplines ;
(b)minimum seven years of experience of working on children's issues;
(c)not less than 35 years of age ; and
(d)a Chairperson shall also have at least 5 years of administrative experience.