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State of Meghalaya - Section

Section 1 in Meghalaya Anatomy Act, 2017

1. Short title, Extent and commencement.

(1)This Act may be called the Meghalaya Anatomy Act,2017.
(2)It extends to the whole of the State of Meghalaya.
(3)It shall come into force at once in the state of Meghalaya and on such date or dates as the State Government may by notification in the Official Gazette, specify from time to time.