Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Meghalaya - Subsection Section 1(3) in Meghalaya Anatomy Act, 2017 (3)It shall come into force at once in the state of Meghalaya and on such date or dates as the State Government may by notification in the Official Gazette, specify from time to time.
