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State of Jammu-Kashmir - Section

Section 36 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

36. Seniority in initial grade.

(1)Inter-se-seniority among the incumbents of posts in a rank shall be determined on the basis of continuous regular appointment in that rank after completion of initial and practical training, if any, and the grant of pay higher than initial pay shall not confer any special right of seniority.
(2)When in exigencies of service, the training period of enrolled members of the Force who are direct recruits is curtailed or extended, the date of joining the post (hereinafter in this Chapter referred to as working post) in case of such direct recruits shall be the date when they would normally have come to the working post after completion of prescribed period of training.