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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Legal Metrology (Government Approved Test Centre) Rules, 2013

(2)The verification mark shall contain the following particulars; namely:-
(i)the legend "IND" and the code number assigned to the test centre in the upper half of semi circle;
(ii)code letter for the quarter of the year and two digits for the year in the lower half of semi circle.