Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 8 in The Legal Metrology (Government Approved Test Centre) Rules, 2013

8. Mark of verification.

(1)The Government Approved Test Centre after carrying out metrological evaluation of weight or measure and on being satisfied that the same conforms to specification laid down under the Act and rules made thereunder shall stamp the same and also issue a certificate of verification.
(2)The verification mark shall contain the following particulars; namely:-
(i)the legend "IND" and the code number assigned to the test centre in the upper half of semi circle;
(ii)code letter for the quarter of the year and two digits for the year in the lower half of semi circle.
(3)A certificate of verification shall also be issued by the test centre as a proof of verification.