Section 4(5) in The M.P. Public Trusts Rules, 1962
(5)The fee to accompany the application shall be in cash and of the following amount,-(i)When the value of the property of a public trust is below Rs. 5,000...........-Rs. 2(ii)When the value of the property of a public trust exceeds Rs. 5,000 but does not exceed Rs. 10,000...............-Rs. 3.(iii)When the value of the property of a public trust exceeds Rs. 10,000..................-Rs. 5.
