Section 4(5)(ii) in The M.P. Public Trusts Rules, 1962

[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

(ii)When the value of the property of a public trust exceeds Rs. 5,000 but does not exceed Rs. 10,000...............-Rs. 3.

Legal Document View