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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(1) in Kamdhenu University Act, 2009

(1)The Extension programmes shall be established in the University and shall ensure technology assessment and refinement and facilitate adoption of technology based on research findings to farmers and others for accelerated growth in animal husbandry- and allied fields. It shall conduct demonstrations and training programmes for the benefit of various stakeholders. Extension shall be co-ordinated with various units of the University and other appropriate agencies of the Central Government and the State Government.