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State of Gujarat - Section

Section 35 in Kamdhenu University Act, 2009

35. Extension Education.

(1)The Extension programmes shall be established in the University and shall ensure technology assessment and refinement and facilitate adoption of technology based on research findings to farmers and others for accelerated growth in animal husbandry- and allied fields. It shall conduct demonstrations and training programmes for the benefit of various stakeholders. Extension shall be co-ordinated with various units of the University and other appropriate agencies of the Central Government and the State Government.
(2)The University shall be responsible for developing extension models in veterinary and allied sciences.