Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3(28)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(28)(c) in The General Clauses Act, 1897

(c)as respects any period after the commencement of the Constitution, all territories for the time being comprised in the territory of India;