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[Cites 0, Cited by 15] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(28) in The General Clauses Act, 1897

(28)India shall mean,
(a)as respects any period before the [establishment] [15th August, 1947.] of the Dominion of India, British India together with all territories of Indian Rulers then under the suzerainty of His Majesty, all territories under the suzerainty of such an Indian Ruler, and the tribal areas;
(b)as respects any period after the establishment of the Dominion of India and before the [commencement] [26th January, 1950.] of the Constitution, all territories for the time being included in that Dominion; and
(c)as respects any period after the commencement of the Constitution, all territories for the time being comprised in the territory of India;