Section 9B in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.
9B. [ Determination of late fee. [Section 9B inserted by W.B. Act 16 of 2010.]
- The late fee payable under sub-section (2) of section 6 shall be determined in such manner, within such time, and by such authority, as may be prescribed.]
