Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3)(iii) in Tamil Nadu Electricity Grid Code, 2005

(iii)The list of such important Grid link/elements on which the above stipulations apply shall be prepared and be available at SLDC / SSLDCs. In case of opening / removal of any important element of the Grid under an emergency situation, the same shall be communicated to SLDC at the earliest possible time after the event.