Section 28(2)(iv) in The Maharaja Sayajirao University of Baroda Act, 1949

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State of Gujarat - Subsection

Section 28(2)(iv) in The Maharaja Sayajirao University of Baroda Act, 1949

(iv)[ such experts in the subjects concerned as may be appointed by the Syndicate in accordance with the Statutes.] [This clause was added, by Bombay 52 of 1950, Section 22 (a) (ii).]

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State of Gujarat - Subsection

Section 28(2)(iv) in The Maharaja Sayajirao University of Baroda Act, 1949