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[Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(6)(i) in The Nalanda Open University Act, 1995

(i)The Dean of Faculty shall be appointed by the Vice-Chancellor, by rotation, in the manner prescribed by the Statutes, for a period of two years in the Faculty concerned from amongst the Professors: