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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(6) in The Nalanda Open University Act, 1995

(6)
(i)The Dean of Faculty shall be appointed by the Vice-Chancellor, by rotation, in the manner prescribed by the Statutes, for a period of two years in the Faculty concerned from amongst the Professors:
Provided that where in any faculty there is no teacher having the qualifications of a Professor then a teacher not below the rank of Reader may be appointed as the Dean of Faculty.
(ii)The Dean of Faculty shall be responsible to the Vice-Chancellor for the conduct of teaching and research work in that faculty.