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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(2) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(2)After approval of the budget estimates by the Board, four copies of the final proposals incorporating therein such modifications, as may have been decided upon by the Board, shall be submitted to the State Government by 31st December each year..