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State of Uttar Pradesh - Section

Section 38 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

38. Submission of budget estimates.

(1)The budget estimate, as compiled under rule 37 shall be placed by the Member-Secretary before the Board by 31st October each year for approval.
(2)After approval of the budget estimates by the Board, four copies of the final proposals incorporating therein such modifications, as may have been decided upon by the Board, shall be submitted to the State Government by 31st December each year..