Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Union of India - Subsection Section 95(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (2)All the accumulated garbages from the ships and the dock area shall be disposed of by burning in an incinerator or by other suitable means.
