Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 95 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

95. Cleanliness .-(1) Every place in the ship, dock and all areas which are in proximity to the place in the dock, where dock workers are employed, shall be kept clean and free from rubbish or effluvia arising from any drain, privy or other nuisance.

(2)All the accumulated garbages from the ships and the dock area shall be disposed of by burning in an incinerator or by other suitable means.
(3)All the damaged or deteriorated cargo posing hazards to safety or health or nuisance shall be removed or disposed of from the work place where the dock workers are employed.